REGENT COMPUTRONICS PVT. LTD.

LAXMINIVAS AGARWAL Appellant

V/S

ANDHRA SEMI CONDUCTORS PVT. LTD., HYDERABAD Respondents

Referred Judgements :-

SHRI TAHER N. KHAMBATI V. M/S. VINAYAK ENTERPRISES,SECUNDERABAD AND OTHERS [REFERRED TO]
BHASKARAN CHANDRAKESKHARAN V. RADHAKRISHNAN [REFERRED TO]
K N BEENA VS. MUNIYAPPAN [REFERRED TO]
ICDS LIMITED VS. BEENA SHABEER [REFERRED TO]
GOA PLAST PRIVATE LIMITED VS. CHICO URSULA DSOUZA [REFERRED TO]

JUDGEMENT

(1.) This is an appeal filed against the order of acquittal, dated 11-12-2002 recorded by the IV Metropolitan Magistrate, Hyderabad in CC No.789 of 2000.

(2.) The appellant is the complainant and the Respondents 1 to 4 are the accused in the trial Court and hence they will hereinafter be referred as complainant and accused in this judgment respectively.

(3.) The relevant facts in brief are as follows:

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LAXMINIVAS AGRAWAL Vs. ANDHRA SEMI CONDUCTORS PVT LTD

Referred Judgements :-

JUDGEMENT

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