BANUGULA KISHAN Vs. MANAGING DIRECTOR AND VICE CHAIRMAN A P STATE AGRO INDUSTRIES DEVLOPMENT CORPORATION LTD

Referred Judgements :-

E.V. CHINNAIAH V. STATE OF A.P. [REFERRED TO]
K. KRISHNAM RAJU V. GOVERNMENT OF A.P. [REFERRED TO]
GENERAL MANAGER SOUTHERN RAILWAY GURBUX DAS INTERVENER VS. RANGACHARI [REFERRED TO]
R CHITRALEKHA VENKATESUBBA REDDY VS. STATE OF MYSORE [REFERRED TO]
M RAMANATHA PILLAI S AJIT SINGH KULBHUSHAN LAL VS. STATE OF KERALA:STATE OF PUNJAB:STATE OF HARYANA [REFERRED TO]
MOHAMMAD SHUJAT ALI SUNKARA RATTAIAH V MARKANDEYA M NAGENDER RAO VS. UNION OF INDIA [REFERRED TO]
STATE OF KERALA VS. N M THOMAS [REFERRED TO]
N C SINGHAL VS. UNION OF INDIA [REFERRED TO]
K RAJENDRAN VS. STATE OF TAMIL NADU [REFERRED TO]
T VENKATA REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
COMPTROLLER AND AUDITOR GENERAL OF INDIA VS. MOHAN LAL MEHROTRA [REFERRED TO]
STATE OF HARYANA VS. PIARA SINGH [REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
MEDICAL COUNCIL OF INDIA INDIAN MEDICAL ASSOCIATION JABALPUR VS. SILAS NELSON:SILAS NELSON [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. BALAMUSALAIAH [REFERRED TO]
R K SABHARWAL VS. STATE OF PUNJAB [REFERRED TO]
CHATTAR SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
AIR INDIA STATUTORY CORPORATION VS. UNITED LABOUR UNION [REFERRED TO]
UNION OF INDIA V. LAKHPATI SINGH VERMA [REFERRED TO]
RAJENDRA MAHENDRA KUMAR CHANDRA RAFIQAHMED VS. STATE OF RAJASTHAN [REFERRED TO]
AJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
BALCO EMPLOYEES UNION REGD VS. UNION OF INDIA [REFERRED TO]
P U JOSHI VS. ACCOUNTANT GENERAL AHMEDABAD [REFERRED TO]
S RAMI REDDY VS. VICE CHAIRMAN AND MANAGING DIRECTOR [REFERRED TO]
B REHELAMMA VS. ANDHRA PRADESH STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LIMITED HYDERABAD [REFERRED TO]
IRRIGATION DEVELOPMENT EMPLOYEES ASSOCIATION VS. GOVT OF A P PUBLIC ENTERPRISES II DEPT [REFERRED TO]