SANDHU VARAHALA BABU Vs. GOVT OF A P

Referred Judgements :-

NARASIMHAM V. CHICACOLE CO-OPERATIVE CENTRAL BANK LIMITED [REFERRED TO]
SRI KONASEEMA CO-OP. CENTRAL BANK LTD. V. N. SEETHARAMA RAJU [REFERRED TO]
R. V. COWLE [REFERRED TO]
A.UMARANI V. REGISTRAR,COOPERATIVE SOCIETIES [REFERRED TO]
R V.ELECTRICITY COMMISSIONER [REFERRED TO]
M.DURGAIAH V. AGENT,TANDUR COLLERIES [REFERRED TO]
HALSBURY,LAWS OF ENGLAND,HAILSHAM 4TH ED. [REFERRED TO]
BLACKSTONE'S COMMENTARIES VOL. ILL [REFERRED TO]
IRAM V. STATE OF MADRAS [REFERRED TO]
U.P. STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD. V. CHANDRA BHAN DUBEY [REFERRED TO]
R.LAKSHMI V. NEYVELI LIGNITE CORPORATION [REFERRED TO]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [REFERRED TO]
ANDI MUKTA SADGURU SHREE MUKTAJEE VANDAS SWAMI SUVARNA JAYANTI MAHOTSAV SMARAK TRUST VS. V R RUDANI [REFERRED TO]
RAM SAHAN RAI VS. SACHIV SAMANAYA PRABANDHAK [REFERRED TO]
G BASSI REDDY VS. INTERNATIONAL CROP RESEARCH INSTUTUTE [REFERRED TO]
GENERAL MANAGER KISAN SAHKARI CHINI MILLS LIMITED SULTANPUR UTTAR PRADESH VS. SATRUGHAN NISHAD [REFERRED TO]
GAYATRI DE VS. MOUSUMI CO OPERATIVE HOUSING SOCIETY LIMITED [REFERRED TO]
MASTER VIBHU KAPOOR VS. COUNCIL OF INDIAN SCHOOL CERTIFICATE EXAMINATION [REFERRED TO]
MANDAVA KOTIAL VS. MANDAVA SITARAMAYYA [REFERRED TO]
OATTAIAH VS. COMMISSIONER OF LABOUR HYD [REFERRED TO]
S RADHIKA SAMEENA VS. S H O HABEEBNAGAR POLICE STATION HYDERABAD [REFERRED TO]
ANKAMMA CH VS. REGISTRAR OF CO OPERATIVE SOCIETIES [REFERRED TO]
SUM PRASAD VS. ANDHRA PRADESH STATE FEDERATION OF CO OPERATIVE SPINNING MILLS LTD [REFERRED TO]
KRISHNA DISTRICT CO OPERATIVE CREDIT SOCIETIES EMPLOYEES UNION VIJAYAWADA VS. COMMISSIONER FOR CO OPERATION AND REGISTRAR OF CO OPERATIVE SOCIETIES A P HYDERABAD [REFERRED TO]
ANDHRA PRADESH STATE CO OP SOCIETIES SECRETARIES AND EMPLOYEES UNION VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
PINAPATRUNI NAGABHUSHANAM VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
ANWAR ALI SARKAR VS. STATE OF WEST BENGAL [REFERRED TO]
GHANASHYAM MISRA VS. ORISSA ASSOCIATION OF SANSKRIT LEARNING [REFERRED TO]
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD VS. A A NATHAN [REFERRED TO]
THANIKACHALAM M VS. M A P C M SOCIETY [REFERRED TO]
ASHOK KUMAR SINGH VS. BIHAR INDUSTRIAL AND TECHNICAL CONSULTANCY ORGANISATION LIMITED [REFERRED TO]
RYOTS OF GARABANDHO VS. ZEMINDAR OF PARLAKIMEDI [REFERRED TO]
GADEA NAGABHUSHANA REDDI VS. STATE [REFERRED TO]