(1.) HEARD both sides.
(2.) DEFENDANTS 3, 11 and 12 in Original Suit No. 327 of 1994 on the file of II Additional Senior Civil Judge, Vijayawada, are the appellants herein.
(3.) THE suit O. S. No. 327 of 1994 was filed for partition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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