(1.) This Writ Petition is filed under Article 226 of the Constitution of India seeking Certiorari, for the following relief:
(2.) The facts of the case, in brief, are as follows:
(3.) The key averments made in the counter affidavit are:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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