LAWS(APH)-2024-4-11

V. SRINIVASU Vs. D SUBBA RAO

Decided On April 29, 2024
V. Srinivasu Appellant
V/S
D Subba Rao Respondents

JUDGEMENT

(1.) The appeal is filed by the defendants 1 to 4 in O.S.No.22 of 2006 on the file of Principal District Court, West Godavari at Eluru. Respondent is the plaintiff in the said suit.

(2.) The parties will hereinafter be referred to as arrayed before the trial Court.

(3.) The brief averments in the plaint are as follows: