(1.) This Writ Petition is filed under Article 226 of the Constitution of India, seeking Mandamus, for the following relief:
(2.) The facts of the case, as projected in Writ Affidavit in brief, are as follows:
(3.) The key averments stated in the counter affidavit filed by the Respondent Nos., 2 and 3 are;
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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