(1.) Heard Sri Dasari S V V S V Prasad, learned counsel for the petitioner.
(2.) This contempt case has been filed alleging the willful disobedience of the order dtd. 4/11/2022 passed by the Writ Court in W.P.No.23499 of 2022.
(3.) The operative portion of the order reads as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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