RUDRARAJU RAJESH VARMA Vs. STATE OF A.P.

JUDGEMENT

(1.) Writ Petition No.17650 of 2020 is filed under Article 226 of the Constitution of India for the following relief:-

(2.) Writ Petition No.23576 of 2020 is filed under Article 226 of the Constitution of India for the following relief:-

(3.) The property involved in both the Writ Petitions is one and the same and the parties are the same. Therefore, both the Writ Petitions are being disposed of by this common order.