STATE OF ANDHRA PRADESH Vs. ARUGOLLU

JUDGEMENT

(1.) Heard Sri G.V.S.Kishore Kumar, learned Government Pleader for Services-I ("Ld. G.P. for S-I") appearing for the Appellants and Sri Jada Sravan Kumar, learned Counsel for the Respondents/Writ Petitioners.

(2.) The Appellants are the State represented by its Principal Secretary, Department of Home; the State Level Police Recruitment Board represented by its Chairman, and the Director General of Police, Andhra Pradesh.

(3.) The Appellants are before this Court in this intra-Court Appeal being aggrieved by the order, dtd. 17/11/2023, passed by the learned Single Judge, on I.A.No.1 of 2023 in W.P.No.29757 of 2023.