POTHURAJU HYMAVATHI Vs. RAGHU BABU BANDI

JUDGEMENT

(1.) Heard Ms.K.Pallavi, learned counsel for the appellant through virtual mode and Sri Siva Prasad Reddy Venati, leaned counsel for the respondent.

(2.) This Civil Miscellaneous Appeal under Order 43 Rule 1 Code of Civil Procedure, 1976 (CPC) has been filed by the appellants challenging the order dtd. 16/8/2023 passed by the learned VI Additional District Judge, Nellore in EA.NO.44 of 2023 in E.P.No.738 of 2022 in OS.No.103 of 2016.

(3.) The appellants are the defendants/J.Drs and the respondent is the plaintiff/D.Hr/auction purchaser.