LAWS(APH)-2024-12-83

B.SANTHOSH Vs. K.CHENGAMMA NAIDU

Decided On December 31, 2024
B.Santhosh Appellant
V/S
K.Chengamma Naidu Respondents

JUDGEMENT

(1.) Heard the learned Senior Counsel for the petitioner and the learned counsel for the respondent Nos.9 to 12.

(2.) This revision is filed against the order passed in I.A.No.281 of 2024 in O.S.No.262 of 2002 on the file of Additional Civil Judge (Senior Division), Chittoor, dtd. 8/8/2024 in partly allowing the petition permitting the petitioner/7th defendant to participate in the suit proceedings at the stage of arguments only.

(3.) The petitioner is the 7th defendant in the suit and the respondent Nos.9 to 12 are the defendant Nos.4, 5, 6 and 8 in the suit.