KUDIPUDI SURI BABU Vs. UNION OF INDIA

Referred Judgements :-

TRILOK SINGH RAWAT V. UNION OF INDIA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. CHITRA VENKATA RAO [REFERRED TO]
STATE OF HARYANA VS. RATTAN SINGH [REFERRED TO]
B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
MANAGEMENT OF COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK VS. SECRETARY COIMBATORE DISTRICT CENTRAL CO OPERATIVE BANK EMPLOYEES ASSOCIATION [REFERRED TO]
CHAIRMAN CUM MANAGING DIRECTOR COAL INDIA LIMITED VS. MUKUL KUMAR CHOUDHURI [REFERRED TO]
LUCKNOW K.GRAMIN BANK VS. RAJENDRA SINGH [REFERRED TO]
UNION OF INDIA VS. P GUNASEKARAN [REFERRED TO]
B. S. HARI COMMANDANT VS. UNION OF INDIA [REFERRED TO]