(1.) Heard Sri Sudhakara Rao Ambati, Learned Counsel for the Writ Petitioner (appearing through video conference) and Smt. M. Hemalatha, Ld. Assistant Government Pleader for Services-III, for Respondent Nos. 1 and 2.
(2.) Smt. M. Hemalatha, Ld. Asst. Government Pleader for Services-III has passed across the table the proceedings of the Secretary to Government issued to the Writ Petitioner dtd. 25/1/2024, which is the Charge Memo, indicating about the Articles of Charge framed against the Writ Petitioner.
(3.) The prayer in the present Writ Petition is as under: