(1.) Heard Smt.A.Jayanthi, learned counsel for appellant and Sri B.Siva Kesava Reddy, learned counsel for respondents/claimants who appeared through Video Conference.
(2.) This appeal is directed by the 2nd respondent/Insurance Company against the award dtd. 23/8/2011 passed in M.V.O.P.No.84/2009 on the file of Motor Accidents Claims Tribunalcum-II Addl.District Judge, Kurnool at Adoni.
(3.) For the sake of convenience, the parties are arrayed as parties before the learned Tribunal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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