LAWS(APH)-2024-8-32

P.PRATHAP GOUD Vs. N.P.YERRISWAMY

Decided On August 07, 2024
P.Prathap Goud Appellant
V/S
N.P.Yerriswamy Respondents

JUDGEMENT

(1.) The plaintiff in OS.No.65 of 2007 on the file of Junior Civil Judge's Court, Uravakonda of Ananthapuramu District is the appellant. The respondents are the defendants in the suit.

(2.) The appellant and the respondents hereinafter be referred to as plaintiff and defendants as arrayed before the trial Court.

(3.) The plaintiff instituted the suit against the defendant Nos.1 to 3, seeking injunction simpliciter in respect of site shown as 'EFGH' in Ex.A3/plaint plan. The plaint schedule property is shown in the plaint, which reads as under: