DORNADULA SAI KUMAR Vs. STATE OF ANDHRA PRADESH

JUDGEMENT

(1.) Heard Sri G. V. Shivaji, learned counsel appearing for the petitioners in both the writ petitions and Sri N. Ashwani Kumar, learned counsel appearing for the respondents.

(2.) This Court had initially heard three writ petitions together, viz., W.P.Nos.32917, 36206 and 38372 of 2022. Though there are common issues raised in these writ petitions, certain additional issues were raised in W.P.No.38372 of 2022 and the same shall be taken up separately.

(3.) As the issues raised in W.P.Nos.32917 and 36206 of 2022 are one and the same, they are being disposed of by way of this common order.