(1.) Heard learned counsel for the appellant and learned counsel for the respondents.
(2.) The Writ Appeal is directed against the orders in W.P.No.5806 of 2019, dtd. 22/2/2023.
(3.) Writ Petition No.13815 of 2019, filed for the following relief:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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