(1.) The Criminal Petition is filed under Sec. 438 of the Code of Criminal Procedure, 1973 on behalf of the petitioner/accused herein to grant anticipatory bail in connection with Crime No.7 of 2024 of Nandigam Police Station, Srikakulam District.
(2.) A case has been registered against the petitioner herein and others for the offences punishable under Ss. 324 and 506 of the Indian Penal Code (for short 'the IPC').
(3.) Brief facts of the case are that, on 7/1/2024 at about 19.00 hours, the incident occurred at Peddabanapuram Village, Nandigam Mandal, wherein the accused beat with a ring of his finger on the right eye of complainant, as a result of which the complainant got swollen injuries over right eye and that the accused also threatened to do away with the life of the complainant if he raises alarms, as the complainant was drying clothes on the combined wall between their houses.