(1.) Heard learned counsel for the appellant and learned counsel for the respondents.
(2.) The Writ Appeal is directed against the orders in W.P.No.1634 of 2019, dtd. 22/2/2023.
(3.) Writ Petition No.13815 of 2019, filed for the following relief:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN