ARGUS COSMETICS LTD Vs. STATE OF A.P.

JUDGEMENT

(1.) Additional Metropolitan Magistrate at Vijayawada, Krishna District registered for the offences Under Ss. 409, 384, 506, 420 r/w 120A and 34 of IPC.

(2.) Heard Sri K.S. Murthy, learned Senior Counsel representing Sri T.V. Sai Vihari, learned counsel for the Petitioners, Sri T. Ramesh Babu, learned counsel representing Sri A. Pandu Ranga Rao, learned counsel for the Respondent No.2 and Ms. Lakshmi Priyanka, learned Assistant Public Prosecutor, representing the State.

(3.) The brief contents of the complaint which was filed by Respondent No.2, are thus: