LAWS(APH)-2024-3-55

K.HEMALATHA Vs. B.V.USHA RANI

Decided On March 15, 2024
K.Hemalatha Appellant
V/S
B.V.Usha Rani Respondents

JUDGEMENT

(1.) The present Writ Appeals are directed against the Order dtd. 2/2/2023 passed in W.P.No.18875 of 2021 by a learned Single Judge of this Court. The Appeals are filed by Respondent Nos.1 and 2 i.e. State and Respondent Nos.3 and 4 respectively.

(2.) The parties herein are referred to as per the nomenclature in the Writ Petition.

(3.) The facts leading to this case are as follows:-