(1.) The appellant is plaintiff/Tirumala Tirupathi Devasthanams (TTD) in O.S.No.202 of 2002 on the file of Additional Senior Civil Judge's Court, Tirupati, Chittoor District. The respondent herein is defendant in the said suit.
(2.) The parties will hereinafter be referred to as arrayed before the trial Court.
(3.) The brief averments in the plaint are as follows: