REGENT COMPUTRONICS PVT. LTD.

K.Cirra Reddy Appellant

V/S

DISTRICT COLLECTOR Respondents

Referred Judgements :-

K RADHAKRISHNA NAIDU VS. DIRECTOR OF CIVIL SUPPLIES HYDERABAD [REFERRED TO]
S MALLA REDDY VS. M VIJAYALAKSHMI [REFERRED TO]
C. DURGA SRINIVAS RAO AND ORS. VS. THE STATE OF ANDHRA PRADESH AND ORS. [REFERRED TO]

JUDGEMENT

(1.) W.P.No.5532 of 2012 is filed seeking the following relief:

(2.) Heard Sri Kotireddy Idamakanti, learned counsel for the petitioner and the learned Assistant Government Pleader for Civil Supplies appearing for the respondents.

(3.) The case of the petitioner, in brief, is as follows:

Click here to view full judgment.

K.CIRRA REDDY Vs. DISTRICT COLLECTOR

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address