SUPERINTENDENT OF POST OFFICES Vs. K.GANDHI

JUDGEMENT

(1.) The W.P.Nos.4443 of 2013 and 28151 of 2012 were filed questioning the Order dtd. 3/11/2011 passed by the Central Administrative Tribunal at Hyderabad in O.A.No.38 of 2007 and O.A.No.119 of 2006 respectively.

(2.) The W.P.Nos.18188 of 2012 and 36176 of 2012 were filed questioning the Order 21/9/2011 passed by the Central Administrative Tribunal at Hyderabad in O.A.No.260 of 2006 and O.A.No.06 of 2005 respectively.

(3.) As the issue in all the O.As/W.Ps, being common, a Common Order is being passed in all these Writ Petitions.