(1.) Heard Sri Vamsi Krishna.B., learned counsel representing Sri Anup Koushik Karavadi, learned counsel appearing for the appellants and Sri Srinivasulu Kurra, learned counsel appearing for respondent Nos.1 and 2.
(2.) Respondents 1 and 2 are the plaintiffs and the appellants are the defendant Nos.1 and 3 respectively in the suit O.S.No.40 of 2024 pending in the Court of VIII Additional District Judge, Ongole.
(3.) Plaintiffs filed the suit for a decree against defendants/ present appellants for the following reliefs: