BOGI RAJESWARI Vs. CHINTALA SRINIVASA KUMAR

Referred Judgements :-

MADEMSETTY SATYANARAYANA VS. G YELLOJI RAO [REFERRED TO]
NATHULAL VS. PHOOLCHAND [REFERRED TO]
MYSORE STATE ROAD TRANSPORT CORPORATION STATE OF MYSORE VS. MIRJA KHASIM ALI BEG:S M AHMED [REFERRED TO]
PRAKASH CHANDRA VS. ANGADLAL [REFERRED TO]
HIS HOUNESS ACHARYA SWAMI GANESH DASSJI VS. SITA RAM THAPAR [REFERRED TO]
SUKHBIRSINGH VS. BRIJ PAL SINGH [REFERRED TO]
LOURDU MARI DAVID VS. LOUIS CHINNAYA AROGIASWAMY [REFERRED TO]
SYED DASTAGIR VS. T R GOPALAKRISHNASETTY [REFERRED TO]
NIRMALA ANAND VS. ADVENT CORPORATION PRIVATE LIMITED [REFERRED TO]
SILVEY VS. ARUN VARGHESE [REFERRED TO]
K SAMBASIVA RAO VS. P BANGARU RAJU [REFERRED TO]
N VENKATARAMANNA VS. M NARASIMHAM DIED PER L RS [REFERRED TO]
CHUNDURU PADMAVATHI VS. CHUNDURU NARASIMNA RAO [REFERRED TO]
VEERAMAREDDY NAGABHUSHANA RAO VS. JYOTHULA VENKATESWARA RAO [REFERRED TO]
BANK OF INDIA LTD VS. JAMSETJI A H CHINOY AND MESSRS CHINOY AND CO [REFERRED TO]
MRS. A. KANTHAMANI VS. MRS. NASREEN AHMED [REFERRED TO]
KALAWATI (D) THROUGH LRS. & ORS. VS. RAKESH KUMAR & ORS. [REFERRED TO]
R.LAKSHMIKANTHAM VS. DEVARAJI [REFERRED TO]
R.LAKSHMIKANTHAM VS. DEVARAJI [REFERRED TO]
C.S. VENKATESH VS. A.S.C. MURTHY [REFERRED TO]
P. RAMASUBBAMMA VS. V. VIJAYALAKSHMI [REFERRED TO]