VADREVU RAVI Vs. UNION OF INDIA

JUDGEMENT

(1.) This writ petition is filed claiming the following relief:

(2.) The case of the petitioner is as follows:

(3.) Petitioner herein is a renowned Senior Dermatologist and owned a Multispecialty Hospital in Kakinada in the name and style of Sai Sudha Hospital. He has to travel abroad frequently in order to take part in the Seminars or for giving lectures and also to attend the International Conferences of Dermatologists across the globe.