LAWS(APH)-2024-4-121

MOHAMMAD NIYAMATULLA Vs. STATE OF A.P.

Decided On April 02, 2024
Mohammad Niyamatulla Appellant
V/S
STATE OF A.P. Respondents

JUDGEMENT

(1.) Heard Sri A.S.K.S. Bhargav, Learned Counsel for the Writ Petitioners, Sri V. Ramesh, Learned Government Pleader for Services- IV and Sri G. Srinivasulu Reddy, Learned Standing Counsel for ZPP, MPP and GP Services.

(2.) W.P.Nos.13826 and 22161 of 2023 are disposed of by this common Order. The Petitioner in both the Writ Petitions is one and the same. W.P.No.13826 of 2023 is filed by the Writ Petitioner seeking the following relief:

(3.) W.P.No.22161 of 2023 is filed seeking the following relief: