KILARI ANAND PAUL Vs. ANCIENT PATTERN PENTACOASTAL CHURCH

JUDGEMENT

(1.) The applications for condonation of delay i.e. I.A.No.2 of 2024 and review application i.e. I.A.No.3 of 2024 in both the C.R.Ps are filed.

(2.) Any objection to the I.A.No.2 of 2024 in both the matters has not been filed by the respondents.

(3.) The review is I.A.No.3 of 2024 in both the matters.