LAWS(APH)-2024-3-5

NJR CONSTRUCTIONS PVT. LTD. Vs. V. JAYARAM

Decided On March 06, 2024
Njr Constructions Pvt. Ltd. Appellant
V/S
V. Jayaram Respondents

JUDGEMENT

(1.) Heard Sri K. Rathanga Pani Reddy, learned counsel for the appellants and Sri C. B. Ram Mohan Reddy, learned counsel for respondents 1 to 3.

(2.) As these two writ appeals arise out of two connected writ petitions and are between the same parties, they are being disposed of by way of this common order.

(3.) The parties in the present appeals are being described as arrayed in W.P.No.9544 of 2023.