REGENT COMPUTRONICS PVT. LTD.

P.NAGARAJU Appellant

V/S

A.Sivaramakrishna Prasad Respondents

Referred Judgements :-

MOTILAL JAIN VS. RAMDASI DEVI [REFERRED TO]
SILVEY VS. ARUN VARGHESE [REFERRED TO]
M VENKATA RAO VS. K ALIVELU MANGATAYARAMMA [REFERRED TO]
KOLASANI SIVAKUMARI VS. KOLASANI SAMBASIVA RAO [REFERRED TO]
SHANKERAPPA VS. SUSHILABAI [REFERRED TO]
V X JOSEPH VS. T PASUPATHI [REFERRED TO]

JUDGEMENT

(1.) The appeal is filed by the defendants 1 and 3 to 5 in O.S.No.177 of 1995 on the file of I Additional Senior Civil Judge"s Court, Kakinada. Respondents 1 and 2 are the plaintiffs and the 3rd respondent is the

(2.) nd defendant in the said suit. 2. The parties will hereinafter be referred to as arrayed before the trial Court.

(3.) The brief averments in the plaint are as follows:

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P.NAGARAJU Vs. A.SIVARAMAKRISHNA PRASAD

Referred Judgements :-

JUDGEMENT

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