GADUPUDI RAGHURAMAIAH Vs. MADINENI ESWARAMMA

JUDGEMENT

(1.) THIS revision has been filed seeking a direction to the Principal Junior Civil Judge, Gudur to pass orders in I.A. No. 593 of 2013 in I.A. No. 39 of 2013 in O.S. No. 16 of 2013, which is filed for grant of police aid.

(2.) THE brief facts of the faces are as follows:

(3.) AS seen from the docket proceedings, the petition in I.A. No. 593 of 2013 was filed for police aid on 10.12.2013 and it is been adjourned from time to time.