(1.) THIS criminal petition is filed to quash proceedings in FIR No. 36 of 2012 of Ponduru PS, Srikakulam District for alleged offence punishable under Section 167 IPC.
(2.) HEARD both sides.
(3.) LEARNED Public Prosecutor submitted that the matter is still under investigation.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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