LAWS(APH)-2014-2-39

SYED AMEEN Vs. ANDHRA PRADESH STATE WAKF BOARD

Decided On February 25, 2014
Syed Ameen Appellant
V/S
ANDHRA PRADESH STATE WAKF BOARD Respondents

JUDGEMENT

(1.) As the issues in all these Revisions are interconnected, they are being disposed of by this common order.

(2.) There is an extent of Acs.2.21 gts in Sy.No.356 of Choutuppal Village and Mandal, Nalgonda District. There is a Dargah by name Dargah Hazrath Syed Abbas (for short 'the Dargah') situated at Lakkaram Village, Ramannapet Taluk, Nalgonda District. The Muthawallis of the said Dargah were Lal Mohammed and Mohammed Imam. Khaja Moinuddin is the brother of Lal Mohammed.

(3.) Jahangeer Bee is the wife of Lal Mohammed and his sons are Mohammed Sadiq, Mohammed Thahar and Mohammed Saleem. One Zaheda Begum is the niece of Lal Mohammed.