BIJIGA PAPA RAO Vs. JONNALAGADDA SRINIVASA RAO

Referred Judgements :-

MANOHARLAL V. SETH HIRALAL [REFERRED TO]
NETHA CHINTAWAR AND ANOTHER V. BODUGAM GOPI [REFERRED TO]
PADAM SEN VS. STATE OF UTTAR PRADESH [REFERRED TO]
PADAM SEN VS. STATE OF UTTAR PRADESH [REFERRED TO]
KAPUREHAND SHRIMAL KAPUREHAND SHRIMAL VS. TAX RECOVERY OFFICER HYDERABAD [REFERRED TO]
NEWABGANJ SUGAR MILLS COMPANY LIMITED VS. UNION OF INDIA [REFERRED TO]
CHHOTU RAM VS. URVASHI GULATI [REFERRED TO]
ANIL RATAN SARKAR VS. HIRAK GHOSH [REFERRED TO]
P R MURLIDHARAN VS. SWAMI DHARAMANDA THEERTH PADAR [REFERRED TO]
MEERA CHAUHAN VS. HARSH BISHNOI [REFERRED TO]
SATYANARAYANA TIWARI VS. S H O P S SANTHOSHANAGAR HYDERABAD [REFERRED TO]
P SHANKER RAO VS. B SUSHEELA [REFERRED TO]
SANGU BRAHMAM VS. STATION HOUSE OFFICER GARIDEPALLI P S [REFERRED TO]
CENTURY FLOUR MILLS LIMITED VS. S SUPPIAH [REFERRED TO]
N KARPAGAM VS. P DEIVANAIAMMAL ALIAS DEIVATHAL ALIAS DEIVATHAYEE AMMAL [REFERRED TO]
NARABAI J PATIL VS. NARAYAN D PATIL [REFERRED TO]