(1.) THIS appeal is preferred against orders dated 30 -08 - 2003 in W.C.No.57/2001 on the file of Commissioner for Workmens Compensation and Assistant Commissioner of Labour, Vijayawada.
(2.) BRIEF facts leading to this appeal are as follows:
(3.) HEARD arguments.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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