(1.) CHALLENGING the Award in MVOP No. 354 of 2007 passed by Chairman, MACT -cum -Chief Jude, City Civil Court, Hyderabad (for short the Tribunal) APSRTC preferred the instant MACMA.
(2.) THE factual matrix of the case is thus:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN