NALLAPATI PANDURANGA RAO Vs. VEMPATI VENKATESHWARA RAO

Referred Judgements :-

ALEXANDER ROZER CHARLES CARNIE V. THE COMPTOIR D ESCOMPTE DE PARIS [REFERRED TO]
MOHD,. HUSAIN V. A.K.M. PITCHAI [REFERRED TO]
J.P. REGO V. ANANTHAMATHI [REFERRED TO]
SAKAMMA V. EREGOWDA [REFERRED TO]
SANAMPUDU KRISHNA REDDY V. PATTAMREDDY KOTA REDDY AND ORS [REFERRED TO]
WOOLWICH EQUITABLE BUILDING SOCIETY V. INLAND REVENUE COMMISSIONERS [REFERRED TO]
BINAYAK SWAIN VS. RAMESH CHANDRA PANIGRAHI ANOTHER [REFERRED TO]
GRINDLAYS BANK LIMITED VS. INCOME TAX OFFICER CALCUTTA [REFERRED TO]
RAM KRISHNA VERMA VS. STATE OF UTTAR PRADESH [REFERRED TO]
A R SIRCAR VS. STATE OF UTTAR PRADESH [REFERRED TO]
SHIV SHANKAR VS. BOARD OF DIRECTORS U P S R T C [REFERRED TO]
KAVITA TREHAN VS. BALSARA HYGIENE PRODUCTS LIMITED [REFERRED TO]
MAHADEO SAVLARAM SHELKE VS. PUNE MUNICIPAL CORPORATION [REFERRED TO]
INTER COLLEGE ARYA NAGAR KANPUR VS. KUMAR TIWARY [REFERRED TO]
GTC INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]
SOUTH EASTERN COALFIELDS LIMITED VS. STATE OF MADHYA PRADESH [REFERRED TO]
KARNATAKA RARE EARTH VS. SENIOR GEOLOGIST DEPARTMENT OF MINES AND GEOLOGY [REFERRED TO]
JAIPUR MUNICIPAL CORPORATION VS. C L MISHRA [REFERRED TO]
KALABHARATI ADVERTISING VS. HEMANT VIMALNATH NARICHANIA [REFERRED TO]
VINDHYACHAL TEWARI VS. BOARD OF REVENUE [REFERRED TO]
GANGADHAR VS. RAGHUBAR DAYAL [REFERRED TO]
M DODLA MALLIAH VS. STATE OF ANDHRA PRADESH [REFERRED TO]
STATE GOVT OF ANDHRA PRADESH VS. MANICKCHAND JEEVRAJ AND CO BOMBAY [REFERRED TO]
CHENI CHENCHAIAH VS. SHAIK ALI SAHEB [REFERRED TO]
KATHAPALLI SURYANARAYANA VS. BANDIKATLA ANJANEYULU [REFERRED TO]
AMMANABROLU SRINIVASULU REDDY VS. VETURU BHAKTHAVASALA REDDY [REFERRED TO]
T PANCHALAIAH VS. JAJADANKI SAROJA [REFERRED TO]
YELAMARTHI SARATH KUMAR VS. STATE OF ANDHRA PRADESH [REFERRED TO]
MOHAMMED ABDUL SATTAR VS. SHAHZAD TAHERA [REFERRED TO]
ALAPATI ANKAMMA VS. PAVULURI BASAVA PUNNAYYA [REFERRED TO]
PERIYASAMY THEVAN VS. KARUTHIAH THEVAN [REFERRED TO]
M P PALANIAPPA CHETTIAR VS. SARAMANATHAN CHETTIAR [REFERRED TO]
JAI BEHRAM VS. KEDAR NATH MARWARI [REFERRED TO]