(1.) Heard Sri K.V. Subrahmanya Narusu, learned counsel, representing Smt. Umadevi Manchala, learned counsel for the appellants and Sri J. Aswini Kumar, learned counsel for respondent Nos. 13 to 15, who are the legal representatives of the deceased 1st respondent.
(2.) None appears for the other respondents in spite of service of notice.
(3.) This appeal is filed challenging the judgment and decree dt. 31-12-1992 in O.S. No. 15 of 1986 of the II Additional Subordinate Judge, Kakinada.