(1.) CHALLENGING the award dated 19.05.2008 passed in M.V.O.P. No. 451 of 2006 by the Chairman, MACT -cum -I Additional Chief Judge, City Civil Court, Secunderabad (for short the Tribunal), the appellant/APSRTC preferred the instant appeal.
(2.) THE factual matrix of the case is thus:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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