REGENT COMPUTRONICS PVT. LTD.

Rasala Andalu Appellant

V/S

Managing Director, Apsrtc,Musheerabad Respondents

Referred Judgements :-

RAMACHANDRAPPPA VS. MANAGER,ROYAL SUNDARAM ALIANCE INSURANCE CO. LTD. [REFERRED TO]
HELEN C REBELLO VS. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
UNITED INDIA INSURANCE CO LIMITED VS. PATRICIA JEAN MAHAJAN [REFERRED TO]
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION REP VS. BHUPENDER SING ALAK [REFERRED TO]
RAJESH VS. RAJBIR SINGH [REFERRED TO]

JUDGEMENT

(1.) AGGRIEVED by the Award dated 03.01.2005 in O.P.No.2015 of 2001 passed by the Chairman, MACT -cum -Additional Metropolitan Sessions Judge for trial of Communal Offence Cases, Red Hills, Hyderabad (for short the Tribunal., the claimants preferred the instant MACMA.

(2.) THE facts in nutshell are thus:

(3.) LEARNED counsel for appellants criticized the award mainly on the two grounds.

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RASALA ANDALU Vs. MANAGING DIRECTOR, APSRTC,MUSHEERABAD

Referred Judgements :-

JUDGEMENT

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