(1.) THIS M.A.C.M.A. is filed by the claimants challenging the award dated 01.03.2005 in O.P. No. 485 of 2002 passed by M.A.C.T -cum -XIV Additional Chief Judge, City Civil Court, at Hyderabad (for short the Tribunal).
(2.) THE factual matrix of the case is thus:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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