M. MOHAMMED RAFI Vs. THE ANDHRA PRADESH

Referred Judgements :-

A S K KRISHNAPPA CHETTIAR C T C T CHIDAMBARAM CHETTIAR SOMASUNDARAM ALIAS NACHIAPPA CHATTIA VR A U UMAYAL ACHI VS. S V V SOMIAH NAVNIAPPA CHETTIAR:N SV V NACHIAPPA CHETTIAR:N SV V NACHIAPPA CHETTIAR:S V V SOMIAH NAVNIAPPA CHETTIAR [REFERRED TO]
STATE OF KERALA VS. V R KALLIYANIKUTTY [REFERRED TO]
MAHARASHTRA STATE FINANCIAL CORPN VS. ASHOK K AGARWAL [REFERRED TO]
N A RADHA VS. STATE OF ANDHRA PRADESH [REFERRED TO]
V K ROY VS. COMMISSIONER OF M C H HYDERABAD [REFERRED TO]
KERALA FISHERIES CORPORATION VS. P S JOHN [REFERRED TO]
JAGDISH RAI VS. HARYANA FINANCIAL CORPORATION [REFERRED TO]
K RAJA RAO VS. A P INDUSTRIAL DEVELOPMENT CORPORATION LTD [REFERRED TO]
A P STATE FINANCIAL CORPORATION VS. DUVVURU RAJASEKHAR REDDY [REFERRED TO]