(1.) AGGRIEVED by the Award in OP No.2492 of 2006 passed by the M.A.C.T -cum -IV Additional Metropolitan Sessions Judge, Hyderabad
(2.) THE factual matrix of the case is thus:
(3.) THE parties are referred to as arrayed before the Tribunal, for the sake of convenience.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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