KALVAKOLANU TARAKAMMA Vs. PULICHINTALA NARSIMHA REDDY

JUDGEMENT

(1.) THIS appeal is filed by the defendant(s) against the Judgment and decree, dated 26 -02 -1993 in O.S.No.65 of 1988 on the file of the Subordinate Judge, Miryalaguda.

(2.) THE averments of the case in brief are as under: -

(3.) ON the basis of the above pleadings, the trial Court framed the following issues for trial: