(1.) This revision is preferred against judgment dated 16-10-2006 in Crl.A.No.358/2005 whereunder judgment dated 12-09-2005 in C.C.No.440/2004 on the file of V Additional Judicial First Class Magistrate, Guntur was confirmed.
(2.) Brief facts of the case are as follows:-
(3.) Heard both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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