REGENT COMPUTRONICS PVT. LTD.

K. JAYASREE Appellant

V/S

K. Shankara Reddy Respondents

Referred Judgements :-

NATIONAL INSURANCE COMPANYLTD VS. INDIRA SRIVASTAVA [REFERRED TO]
RAGHUVIR SINGH MATOLYA VS. HARI SINGH MALVIYA [REFERRED TO]
SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
SUNIL SHARMA VS. BACHITAR SINGH [REFERRED TO]
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION VS. KULSUM [REFERRED TO]
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD VS. JAVVAJI BHASKAR RAO [REFERRED TO]
GOUTHAM BAFNA VS. J PRAMOD KUMAR BANSAL [REFERRED TO]
VIMAL KANWAR VS. KISHORE DAN [REFERRED TO]
RAJESH VS. RAJBIR SINGH [REFERRED TO]

JUDGEMENT

(1.) AGGRIEVED by the Award in OP No.2492 of 2006 passed by the M.A.C.T -cum -IV Additional Metropolitan Sessions Judge, Hyderabad (for short ''the Tribunal ''.both claimants as well as APSRTC preferred MACMA Nos.2953 of 2009 and 1846 of 2010 respectively.

(2.) THE factual matrix of the case is thus:

(3.) THE parties are referred to as arrayed before the Tribunal, for the sake of convenience.

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K. JAYASREE Vs. K. SHANKARA REDDY

Referred Judgements :-

JUDGEMENT

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