REGENT COMPUTRONICS PVT. LTD.

SAJJA CHIMPIRAIAH Appellant

V/S

GADDAM VENKATA SUBBAIAH (DIED) Respondents

Referred Judgements :-

POSANI RAMACHANDRAIAH V. DAGGUPATI SESHAMMA [REFERRED TO]
NACHARAMMAL AND OTHERS V. VEERAPPA CHETTIAR AND OTHERS [REFERRED TO]
WEST BENGAL ESSENTIAL COMMODITIES SUPPLY CORPORATION VS. SWADESH AGRO FARMING AND STORAGE PRIVATE LIMITED [REFERRED TO]
RATANSINGH VS. VIJAYSINGH [REFERRED TO]
L LAHORI RAM SAHGAL J D VS. L PRABHU DAYAL D H [REFERRED TO]
THODKAMALLA VENKATA LAXMI NARAYANARAO VS. KISHANLAL [REFERRED TO]
N VEERRAJU VS. KANCHI KAMDKSHAMMAVARI TEMPLE [REFERRED TO]
KONERU VENKATA SUBBAIAH VS. KONERU VENUGOPAL [REFERRED TO]
S T M VYRAVAN CHETTIAR VS. R M RAYALU AYYAR NAGASWAMI AYYAR AND CO [REFERRED TO]
BHURALAL VS. JIWANSINGH [REFERRED TO]

JUDGEMENT

(1.) C.R.P.No. 92 of 2002 is filed by the second respondent in E.P.No. 46 of 1999 against the order dated 17-09-2001 in E.P.No. 46 of 1999 in O.S.No. 319 of 1972 on the file of the Additional Junior Civil Judge, Parchur.

(2.) C.R.P.No. 2446 of 2002 is also filed by him against the order dated 17-09-2001 of the same Court in I.A.No. 269 of 1999 in O.S.No. 319 of 1972.

(3.) Since both the revision petitions relate to the same transaction and in the same suit, the revision petitions are clubbed and this common order is passed.

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SAJJA CHIMPIRAIAH Vs. GADDAM VENKATA SUBBAIAH

Referred Judgements :-

JUDGEMENT

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