LAWS(APH)-2004-11-171

MOHD NASRULLAH KHAN Vs. REGIONAL PASSPORT OFFICER

Decided On November 04, 2004
MOHD.NASRULLAH KHAN Appellant
V/S
REGIONAL PASSPORT OFFICER, HYDERABAD Respondents

JUDGEMENT

(1.) This writ petition is filed seeking a direction to respondent to correct date of birth of petitioner in his passport bearing No. 95538, corresponding to new passport No. E 3113063 issued on 21-8-2002, as 1-4-1976 as shown in his S.S.C. Certificate, instead of 14-8-1968.

(2.) It is the case of the petitioner that he was born on 1-4-1976. In 1992, he applied for passport and in the application for passport he inadvertently mentioned the date of birth as 27-3-1979. Accordingly, passport bearing No. 95538 was issued on 9-1-1993 showing his date of birth as 27-3-1979. The same was renewed on 21-8-2002 vide passport No. E 3113063. He approached the respondent on 10-9-2004 with a request to change the date of birth in the passport. The respondent refused to correct the date of birth of petitioner. Hence, the present Writ Petition.

(3.) Heard the learned counsel for the petitioner and the learned Standing Counsel for the Central Government.